Anil Kumar Tyagi @ Anit Kumar Tyagi vs Sudhir Kumar Tyagi
2017 Latest Caselaw 438 ALL

Citation : 2017 Latest Caselaw 438 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Anil Kumar Tyagi @ Anit Kumar Tyagi vs Sudhir Kumar Tyagi on 11 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 8654 of 2016
 

 
Petitioner :- Anil Kumar Tyagi @ Anit Kumar Tyagi
 
Respondent :- Sudhir Kumar Tyagi
 
Counsel for Petitioner :- K.M. Garg
 
Counsel for Respondent :- S.C.,J.P. Singh,J.P.S.Chauhan
 

 
Hon'ble Manoj Kumar Gupta,J.

List after two weeks.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 11.5.2017

skv

Download the LatestLaws.com Mobile App