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Smt. Archana vs Vinit Kumar Mishra
2017 Latest Caselaw 397 ALL

Citation : 2017 Latest Caselaw 397 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
Smt. Archana vs Vinit Kumar Mishra on 10 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 283 of 2016
 

 
Appellant :- Smt. Archana
 
Respondent :- Vinit Kumar Mishra
 
Counsel for Appellant :- Gyanendra Kumar Singh,Brijesh Kumar Singh,Sunil Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in July 2017 with fresh service report.

Order Date :- 10.5.2017

pks

 

 

 
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