Satya Prakash Srivastava vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 372 ALL

Citation : 2017 Latest Caselaw 372 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Satya Prakash Srivastava vs State Of U.P. Through Prin. Secy. ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 343 of 2012
 

 
Petitioner :- Satya Prakash Srivastava
 
Respondent :- State Of U.P. Through Prin. Secy. Edu. Deptt. Lko. & Ors.
 
Counsel for Petitioner :- Sharad Pathak
 
Counsel for Respondent :- C.S.C.,P.Kumar,Ram Nayak Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

List in the next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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