Principal Commissioner Of Income ... vs Union Of India Thru. Secy. ...
2017 Latest Caselaw 364 ALL

Citation : 2017 Latest Caselaw 364 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Principal Commissioner Of Income ... vs Union Of India Thru. Secy. ... on 10 May, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 208 of 2017
 

 
Petitioner :- Principal Commissioner Of Income Tax (Central)
 
Respondent :- Union Of India Thru. Secy. Ministry Of Finance & Ors.
 
Counsel for Petitioner :- Manish Misra
 
Counsel for Respondent :- A.S.G.,Shishir Chandra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. Shri Manish Misra, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 10.5.2017

Pachhere/-

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