M/S Upper India Couper Paper Mills ... vs Commissioner Of Income Tax-Ii ...
2017 Latest Caselaw 362 ALL

Citation : 2017 Latest Caselaw 362 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

M/S Upper India Couper Paper Mills ... vs Commissioner Of Income Tax-Ii ... on 10 May, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 25 of 2014
 

 
Appellant :- M/S Upper India Couper Paper Mills Co.Pvt.Ltd.Lko.Thro.Its
 
Respondent :- Commissioner Of Income Tax-Ii Ashok Marg Lucknow
 
Counsel for Appellant :- Mudit Agarwal
 
Counsel for Respondent :- Ghanshyam Chaudhary
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. As requested by learned counsel for petitioner, list/up on 17.05.2017.

Order Date :- 10.5.2017

Pachhere/-

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