Jiya Lal Gautam vs State Of U.P.
2017 Latest Caselaw 348 ALL

Citation : 2017 Latest Caselaw 348 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

Jiya Lal Gautam vs State Of U.P. on 9 May, 2017

Bench: Anil Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 2466 of 2017
 

 
Applicant :- Jiya Lal Gautam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhilesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Akhilesh Kumar Mishra
 

 
Hon'ble Anil Kumar Srivastava-II,J.

Learned Additional Advocate General, U.P. shall appear before the Court tomorrow, i.e. 10.05.2017.

Put up tomorrow, i.e. 10.05.2017.

Order Date :- 9.5.2017

kvg/-

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