M/S Lakshami Narain Maheshwari, ... vs Bharat Petroleum Corporation ...
2017 Latest Caselaw 341 ALL

Citation : 2017 Latest Caselaw 341 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

M/S Lakshami Narain Maheshwari, ... vs Bharat Petroleum Corporation ... on 9 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 7554 of 2006
 

 
Petitioner :- M/S Lakshami Narain Maheshwari, Bharat Petroleum Corp. & Ors
 
Respondent :- Bharat Petroleum Corporation Ltd. Thru' Its Territory M.
 
Counsel for Petitioner :- H.R. Mishra,Somesh Khare
 
Counsel for Respondent :- S.N. Srivastava,A.P.Srivastava,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Passed over on the request made by Shri Somesh Khare, learned counsel for the petitioner.

Order Date :- 9.5.2017

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