Saroj Kumari vs State Of U.P.Through Secy.Women ...
2017 Latest Caselaw 332 ALL

Citation : 2017 Latest Caselaw 332 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

Saroj Kumari vs State Of U.P.Through Secy.Women ... on 9 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 414 of 2002
 

 
Petitioner :- Saroj Kumari
 
Respondent :- State Of U.P.Through Secy.Women Child Development
 
Counsel for Petitioner :- Sharad Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for the petitioner, list after two months.

Order Date :- 9.5.2017

psd

(Vivek Chaudhary,J.)

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