Ram Autar Lodhi @ Munna vs State Of U.P.
2017 Latest Caselaw 330 ALL

Citation : 2017 Latest Caselaw 330 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

Ram Autar Lodhi @ Munna vs State Of U.P. on 9 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- JAIL APPEAL No. - 1658 of 2011
 

 
Appellant :- Ram Autar Lodhi @ Munna
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Kapil Tyagi(A.C.)
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Manoj Kumar Gupta,J.

Heard counsel for the appellant and Sri Fahim Ahmad & Sri Sushil Kumar Yadav, learned AGA for the State-respondent.

Put up day after tomorrow for further hearing.

(Manoj Kumar Gupta, J.)

Order Date :- 9.5.2017

skv

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