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Aroon Poorie vs State Of U.P.& Anothers.
2017 Latest Caselaw 32 ALL

Citation : 2017 Latest Caselaw 32 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Aroon Poorie vs State Of U.P.& Anothers. on 4 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2693 of 2007
 

 
Applicant :- Aroon Poorie
 
Opposite Party :- State Of U.P.& Anothers.
 
Counsel for Applicant :- Akhilesh Kalra
 
Counsel for Opposite Party :- Govt.Advocate,Akhlaq Ali,Nishant Srivastava,Sanjay Srivastava,Shachindra Dwivedi,Syed Akil Ahmad,Vivek Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 05.05.2017.

Order Date :- 4.5.2017

psd

 

 

 
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