Harnath Singh @ Rinku vs Smt. Sharda @ Lali Devi
2017 Latest Caselaw 302 ALL

Citation : 2017 Latest Caselaw 302 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Harnath Singh @ Rinku vs Smt. Sharda @ Lali Devi on 8 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 341 of 2017
 

 
Appellant :- Harnath Singh @ Rinku
 
Respondent :- Smt. Sharda @ Lali Devi
 
Counsel for Appellant :- Jai Singh Parihar
 

 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

Issue notice to the respondent returnable at an early date.

Order Date :- 8.5.2017

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