Lallan vs State Of U.P.
2017 Latest Caselaw 30 ALL

Citation : 2017 Latest Caselaw 30 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Lallan vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 166 of 2016
 

 
Appellant :- Lallan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Mishra,Pankaj Kumar Shukla,Rajendra Prasa Mishra
 
Counsel for Respondent :- Govt. Advocate,Naveen Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, list on 23.05.2017.

Order Date :- 4.5.2017

psd

Download the LatestLaws.com Mobile App