Citation : 2017 Latest Caselaw 292 ALL
Judgement Date : 8 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 656 of 2015 Appellant :- State Of U.P. & Others Respondent :- Nasir Mohd. Khan & Others Counsel for Appellant :- R.S. Prasad, A.C.S.C.,Y.D.Sharma Counsel for Respondent :- Y.D. Sharma Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant, J.
List for hearing in the normal course.
Order Date :- 8.5.2017
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