Roshan Lal vs State Of U.P. Through Its Secy. ...
2017 Latest Caselaw 281 ALL

Citation : 2017 Latest Caselaw 281 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Roshan Lal vs State Of U.P. Through Its Secy. ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7399 of 2002
 

 
Petitioner :- Roshan Lal
 
Respondent :- State Of U.P. Through Its Secy. Secondary Education U.P.
 
Counsel for Petitioner :- R.R.Upadhyay,Ajay Pratap Singh,R.P.Upadhyay,Surya Bhan Singh
 
Counsel for Respondent :- C.S.C.,N K Pandey
 

 
Hon'ble Vivek Chaudhary,J.

List this case peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

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