Dr.Rakeshwar Singh vs State Of U.P.Through Prin Secy ...
2017 Latest Caselaw 272 ALL

Citation : 2017 Latest Caselaw 272 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Dr.Rakeshwar Singh vs State Of U.P.Through Prin Secy ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1470 of 2005
 

 
Petitioner :- Dr.Rakeshwar Singh
 
Respondent :- State Of U.P.Through Prin Secy Secondery Eduation
 
Counsel for Petitioner :- Anil Srivastava,D.K.Mishra
 
Counsel for Respondent :- C.S.C,Anupam Kumar,Devesh Singh,Devesh Srivastava,Girish Chandra Verma,Ramesh Pandey,S C Shukla,Sanjai Srivastava,Sudhanshu Chauhan,V.R.Singh
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for opposite party Sri Sudhanshu Chauhan has sent illness slip.

List peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

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