Gopi Chandra Yadav vs State Of U.P. & Others
2017 Latest Caselaw 264 ALL

Citation : 2017 Latest Caselaw 264 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Gopi Chandra Yadav vs State Of U.P. & Others on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32341 of 1993
 

 
Petitioner :- Gopi Chandra Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- M.D.Singh,M.D.S.Shekhar,R.D. Tiwari
 
Counsel for Respondent :- S.C.,S.M.A.Kazmi
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned standing counsel is granted one last opportunity to file counter affidavit to the restoration application.

List in second week of July 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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