Kishun Dev Shukla vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 258 ALL

Citation : 2017 Latest Caselaw 258 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Kishun Dev Shukla vs State Of U.P. And 3 Ors. on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47323 of 2016
 

 
Petitioner :- Kishun Dev Shukla
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ghan Shyam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for petitioner is granted time to bring on record the Government Order dated 1.12.2008 by means of supplementary affidavit.

List in July 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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