Rohit Kumar Yadav vs Electricity Services ...
2017 Latest Caselaw 254 ALL

Citation : 2017 Latest Caselaw 254 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Rohit Kumar Yadav vs Electricity Services ... on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 59920 of 2016
 

 
Petitioner :- Rohit Kumar Yadav
 
Respondent :- Electricity Services Commission, U.P.P.C.L.
 
Counsel for Petitioner :- Pramod Kumar Singh,S.S. Sharma
 
Counsel for Respondent :- Ayank Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Connect with Writ-A No.58918 of 2016 and list on the date fixed in the said matter.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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