Mustaqeem Ahmad And 2 Ors. vs Mohd. Islam And 52 Others
2017 Latest Caselaw 249 ALL

Citation : 2017 Latest Caselaw 249 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Mustaqeem Ahmad And 2 Ors. vs Mohd. Islam And 52 Others on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- CIVIL REVISION No. - 104 of 2014
 

 
Revisionist :- Mustaqeem Ahmad And 2 Ors.
 
Opposite Party :- Mohd. Islam And 52 Others
 
Counsel for Revisionist :- Deepak K. Jaiswal
 
Counsel for Opposite Party :- J.J.Munir,Kailash Chaudhary
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Kailash Chaudhary, counsel for the respondents.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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