Akhilesh Kumar Yadav vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 233 ALL

Citation : 2017 Latest Caselaw 233 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Akhilesh Kumar Yadav vs State Of U.P. And 4 Ors. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 15736 of 2017
 

 
Petitioner :- Akhilesh Kumar Yadav
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Yogesh Dutta Mishra
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the respondents prays for and is granted two weeks' further time to file counter affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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