Dr. Sanjay Kumar vs Banaras Hindu University Thru Its ...
2017 Latest Caselaw 231 ALL

Citation : 2017 Latest Caselaw 231 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Dr. Sanjay Kumar vs Banaras Hindu University Thru Its ... on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 12053 of 2017
 

 
Petitioner :- Dr. Sanjay Kumar
 
Respondent :- Banaras Hindu University Thru Its Registrar And Another
 
Counsel for Petitioner :- Tarun Agrawal,K.K.Rao
 
Counsel for Respondent :- Ajeet Kumar Singh
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

Second supplementary affidavit filed today is taken on record.

Impleadment application filed today is also taken on record. Office will get the impleadment application registered through Computer Section.

Put up in the additional cause list on 09.05.2017.

Order Date :- 5.5.2017

atul

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