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Rajesh Kumar vs State Of U.P.& Others
2017 Latest Caselaw 206 ALL

Citation : 2017 Latest Caselaw 206 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Rajesh Kumar vs State Of U.P.& Others on 5 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 7179 of 1991
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Ashok Khare,K.M. Asthana
 
Counsel for Respondent :- S.C.,C.B.Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel prays for and is allowed two weeks' time to obtain instruction/ file reply to the modification application.

List thereafter.

Order Date :- 5.5.2017

pks

 

 

 
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