Gyan Singh vs Dy. Driector Of Consolidation & ...
2017 Latest Caselaw 202 ALL

Citation : 2017 Latest Caselaw 202 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Gyan Singh vs Dy. Driector Of Consolidation & ... on 5 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 42939 of 1999
 

 
Petitioner :- Gyan Singh
 
Respondent :- Dy. Driector Of Consolidation & Others
 
Counsel for Petitioner :- Pradeep Kumar Rai
 
Counsel for Respondent :- C.S.C.,Sanjai Kumar Pundir
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed on 02.05.2017 may be traced out and bring on record by the next cause list.

List in the next cause list.

Order Date :- 5.5.2017

pks

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