Smt. Manakya vs D.D.C., Ballia And Others
2017 Latest Caselaw 199 ALL

Citation : 2017 Latest Caselaw 199 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Smt. Manakya vs D.D.C., Ballia And Others on 5 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 8442 of 2001
 

 
Petitioner :- Smt. Manakya
 
Respondent :- D.D.C., Ballia And Others
 
Counsel for Petitioner :- Sudhakar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner may take fresh steps within a week to serve the other side.

Order Date :- 5.5.2017

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