Rakesh vs State Of U.P.
2017 Latest Caselaw 189 ALL

Citation : 2017 Latest Caselaw 189 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Rakesh vs State Of U.P. on 5 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 735 of 2015
 

 
Appellant :- Rakesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar Singh,Bhagwati Prasad Nigam,Shishir Pradhan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the appellant is granted time, as a last chance, for filing rejoinder affidavit, if he so chooses.

List on 19.05.2917.

Order Date :- 5.5.2017

psd

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