Bijendra Pal Singh vs Director Of Education & Others
2017 Latest Caselaw 183 ALL

Citation : 2017 Latest Caselaw 183 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Bijendra Pal Singh vs Director Of Education & Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32539 of 1997
 

 
Petitioner :- Bijendra Pal Singh
 
Respondent :- Director Of Education & Others
 
Counsel for Petitioner :- Ashok Kumar Singh,Ranjeet Saxena
 
Counsel for Respondent :- SC,I.R. Singh,V. Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner is granted a weeks time to file rejoinder affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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