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Jai Prakash Singh And 14 Ors. vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 181 ALL

Citation : 2017 Latest Caselaw 181 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Jai Prakash Singh And 14 Ors. vs State Of U.P. And 5 Ors. on 5 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 45386 of 2016
 

 
Petitioner :- Jai Prakash Singh And 14 Ors.
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Rudra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondents states that he has filed a counter affidavit on 23 December 2016, which is not on record.

Office is directed to trace out the counter affidavit and list the matter in the next cause list.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 5.5.2017

skv

 

 

 
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