Manoj Kumar Singh vs State Of U.P. & Others
2017 Latest Caselaw 169 ALL

Citation : 2017 Latest Caselaw 169 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Manoj Kumar Singh vs State Of U.P. & Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37995 of 1998
 

 
Petitioner :- Manoj Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- V.K. Shukla,Prabhakar Awasthi,R.P.S. Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

On request of learned counsel for the petitioner, the case is passed over.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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