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Rajendra Prakash Saxena vs State Of U.P. And 7 Ors.
2017 Latest Caselaw 165 ALL

Citation : 2017 Latest Caselaw 165 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Rajendra Prakash Saxena vs State Of U.P. And 7 Ors. on 5 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35442 of 2016
 

 
Petitioner :- Rajendra Prakash Saxena
 
Respondent :- State Of U.P. And 7 Ors.
 
Counsel for Petitioner :- Ranjeet Asthana,Dinesh Chandra Tripathi
 
Counsel for Respondent :- C.S.C.,Ajai Kumar,Ayank Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Ayank Mishra, counsel for the respondents.

List in the next cause list.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 5.5.2017

skv

 

 

 
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