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Smt. Neelam Widge vs Dinesh Widge
2017 Latest Caselaw 1538 ALL

Citation : 2017 Latest Caselaw 1538 ALL
Judgement Date : 31 May, 2017

Allahabad High Court
Smt. Neelam Widge vs Dinesh Widge on 31 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 182 of 2017
 

 
Appellant :- Smt. Neelam Widge
 
Respondent :- Dinesh Widge
 
Counsel for Appellant :- In Person
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date fixing 11.08.2017.

Order Date :- 31.5.2017

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