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Smt. Kavita Kamboj vs Vipin Kumar
2017 Latest Caselaw 1535 ALL

Citation : 2017 Latest Caselaw 1535 ALL
Judgement Date : 31 May, 2017

Allahabad High Court
Smt. Kavita Kamboj vs Vipin Kumar on 31 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 461 of 2017
 

 
Appellant :- Smt. Kavita Kamboj
 
Respondent :- Vipin Kumar
 
Counsel for Appellant :- Utpal Chatterji
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date fixing 10.08.2017.

List this matter on 10.08.2017.

Till then, operation of the judgment and decree dated 01.05.2017 shall be kept in abeyance.

Order Date :- 31.5.2017

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