Arun Kumar Mishra vs Smt. Anjana Agrawal
2017 Latest Caselaw 1529 ALL

Citation : 2017 Latest Caselaw 1529 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Arun Kumar Mishra vs Smt. Anjana Agrawal on 31 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 462 of 2017
 

 
Appellant :- Arun Kumar Mishra
 
Respondent :- Smt. Anjana Agrawal
 
Counsel for Appellant :- Dharmendra Kumar Srivasta
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 31.5.2017

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