Citation : 2017 Latest Caselaw 1520 ALL
Judgement Date : 31 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 2600 of 2007 Appellant :- Lalla @ Parmanand Respondent :- State Of U.P. Counsel for Appellant :- Rajiva Dubey,Gopal Krishna Pathak,Ram Bux Rawat,Shailendra Kr. Singh Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Ref: Crl.Misc. Application No. 59683 of 2017
List in the month of July, 2017.
Application is disposed of.
Order Date :- 31.5.2017
Mukesh
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