Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Phool Chandra Chaurasia And ... vs Vth Addl. Distt.Sessions Judge ...
2017 Latest Caselaw 152 ALL

Citation : 2017 Latest Caselaw 152 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Phool Chandra Chaurasia And ... vs Vth Addl. Distt.Sessions Judge ... on 5 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 1073 of 2006
 

 
Applicant :- Phool Chandra Chaurasia And Others
 
Opposite Party :- Vth Addl. Distt.Sessions Judge Pratapgarh
 
Counsel for Applicant :- Smt. Bulbul Godiyal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On 26.04.2006 this Court had stayed the operation of the order. A notice came to be issued to the petitioners to engage another advocate. However, there is no one put appearance.

I have perused the record with the help of the learned A.G.A. However, as none appears for the petitioners and neither anybody for the opposite party no.2 and there are serious allegations against opposite party no.2, issue fresh notice to Om Prakash Singh returnable on 03.07.2017 as well as to the petitioners.

List on 03.07.2017.

Order Date :- 5.5.2017

psd

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter