Ramesh Kumar @ Ramu And (2) Ors. vs State Of U.P.
2017 Latest Caselaw 1514 ALL

Citation : 2017 Latest Caselaw 1514 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Ramesh Kumar @ Ramu And (2) Ors. vs State Of U.P. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 69 of 2001
 

 
Appellant :- Ramesh Kumar @ Ramu And (2) Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd.Abid Ali,Atiya Abid
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. It is stated by learned counsel for appellant that death certificate of appellant no. 2 is on its way, hence list this matter after summer vacation.

2. List on 4th July, 2017.

Order Date :- 31.5.2017

Mukesh

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