Saurabh Garg And Another vs Abbas Shabbir And 3 Ors.
2017 Latest Caselaw 145 ALL

Citation : 2017 Latest Caselaw 145 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Saurabh Garg And Another vs Abbas Shabbir And 3 Ors. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 60239 of 2014
 

 
Petitioner :- Saurabh Garg And Another
 
Respondent :- Abbas Shabbir And 3 Ors.
 
Counsel for Petitioner :- Swapnil Kumar
 
Counsel for Respondent :- S.C.,Santosh Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Santosh Yadav counsel for the respondent.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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