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Rajjan Lal & Another vs State Of U.P.
2017 Latest Caselaw 1446 ALL

Citation : 2017 Latest Caselaw 1446 ALL
Judgement Date : 30 May, 2017

Allahabad High Court
Rajjan Lal & Another vs State Of U.P. on 30 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 628 of 2011
 

 
Appellant :- Rajjan Lal & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Kumar Verma,A.K.Awasthi,Mahesh Kumar Shukla,Sonia Misra,Suresh Chandra Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this appeal on 1st June, 2017 before appropriate Bench.

It shall not be treated as tied up or part heard to this Bench.

Order Date :- 30.5.2017

Mukesh

 

 

 
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