Citation : 2017 Latest Caselaw 1444 ALL
Judgement Date : 30 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- U/S 482/378/407 No. - 3669 of 2017 Applicant :- Manoj Verma @ Manoj Kumar Verma Opposite Party :- State Of U.P. Counsel for Applicant :- J.B. Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue notice to respondent returnable on 1st August, 2017.
Steps be taken within a week.
Order Date :- 30.5.2017
Mukesh
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