Deena Nath Singh vs State Of U.P. Thru' Secy. (F & R) & ...
2017 Latest Caselaw 1429 ALL

Citation : 2017 Latest Caselaw 1429 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Deena Nath Singh vs State Of U.P. Thru' Secy. (F & R) & ... on 30 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 26125 of 2004
 

 
Petitioner :- Deena Nath Singh
 
Respondent :- State Of U.P. Thru' Secy. (F & R) & Ors.
 
Counsel for Petitioner :- Salil Kumar Rai
 
Counsel for Respondent :- C.S.C.,Mahboob.Ahmed.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list showing the name of Safdar Kazmi as learned counsel for the respondent.

Order Date :- 30.5.2017

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