Dal Chand vs Rajya Krishi Utpadan Mandi Samiti ...
2017 Latest Caselaw 1427 ALL

Citation : 2017 Latest Caselaw 1427 ALL
Judgement Date : 30 May, 2017

Allahabad High Court

Dal Chand vs Rajya Krishi Utpadan Mandi Samiti ... on 30 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 33785 of 2005
 

 
Petitioner :- Dal Chand
 
Respondent :- Rajya Krishi Utpadan Mandi Samiti & Ors.
 
Counsel for Petitioner :- Pradeep Chandra
 
Counsel for Respondent :- Satish Mandhyan,M.P.S.Niranjan,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent to engage another counsel as learned counsel for the respondent is no more.

Order Date :- 30.5.2017

pks

Download the LatestLaws.com Mobile App