Wednesday, 29, Apr, 2026
- JOB POST: District Judge at Patna High Court [Entry Level; Direct from Bar 2026; 8 Positions; Salary Upto Rs. 1.96L]: Apply by May 15
- JOB POST: Assistant Professor at Symbiosis Law School, Multiple Locations [Offline]: Apply Now!
- JOB POST: Senior Resident Fellow at Vidhi Centre for Legal Policy, Delhi [4 PQE; Offline]: Apply By May 10
- Summer Internship Opportunity at Directorate General of Foreign Trade (DGFT), New Delhi [1-3 Months; Stipend of Rs. 10k]: Details Inside!
- Internship Opportunity at BankDRT, Delhi & Bangalore [1-6 Months; Stipend upto Rs. 10k]: Apply Now!
- Webinar on ‘Law, Technology & Social Media Governance’ by the Institute of Excellence in Research and Law [May 1; Free]: Register Now!
- CBI Court sentences Karnataka sitting MLA/former minister and 15 others to double life imprisonment in murder and criminal conspiracy case
- NHRC, India takes suo motu cognizance of the reported death of two girl students after an iron gate of a government primary school collapsed upon them in the Gajapati district of Odisha
- NHRC, India takes suo motu cognizance of the reported parading of a woman by the villagers with her husband on shoulders on allegations of elopement in the Jhabua district of Madhya Pradesh
- Missing records cannot deny Pension Rights HC says rrejection not immediate outcome in EPFO higher pension cases
- Evidentiary Value of Joint Statement by Several Accused u/s 27 Evidence Act, SC Explains
- Abetment to Suicide Case against Husband Quashed as Suicide Note had No Allegations
- Attempt to Murder u/S.307 IPC Not madeout in Celebratory Gun Fire incident, Rules HC
- [LatestLaws.com Partner Event] Smt. Nirmala Devi Bam Memorial International Moot Court Competition – Chapter VIII (2026) (15th to 17th May 2026, Indore), Register Now!
- Cyril Amarchand Mangaldas advises Mapletree Logistics Trust on acquisition of an entity operating a logistic warehousing facility in Bhiwandi
