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U.P.Rajya Setu Nigam Chalak ... vs U.P.State Bridge Corp. Ltd. ...
2017 Latest Caselaw 1356 ALL

Citation : 2017 Latest Caselaw 1356 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
U.P.Rajya Setu Nigam Chalak ... vs U.P.State Bridge Corp. Ltd. ... on 29 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 985 of 2002
 

 
Petitioner :- U.P.Rajya Setu Nigam Chalak Vinirik Sanghathan [L.Hearing]
 
Respondent :- U.P.State Bridge Corp. Ltd. Through Its M.D. And Others
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- Shishir Jain
 

 
Hon'ble Vivek Chaudhary,J.

O n request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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