U.P.Small Industries ... vs State Of U.P.Through Secy.Samaj ...
2017 Latest Caselaw 1350 ALL

Citation : 2017 Latest Caselaw 1350 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

U.P.Small Industries ... vs State Of U.P.Through Secy.Samaj ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 3195 of 2002
 

 
Petitioner :- U.P.Small Industries Corp.Ltd.Through Its M.D.
 
Respondent :- State Of U.P.Through Secy.Samaj Kalyan
 
Counsel for Petitioner :- P.C.Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri P.C.Agarwal, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 29.5.2017

Pachhere/-

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