Smt.Sudha Tewari W/O Sri Umesh ... vs State Of U.P.Through Secretary ...
2017 Latest Caselaw 1342 ALL

Citation : 2017 Latest Caselaw 1342 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Smt.Sudha Tewari W/O Sri Umesh ... vs State Of U.P.Through Secretary ... on 29 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 12142 of 2009
 

 
Petitioner :- Smt.Sudha Tewari W/O Sri Umesh Dutt Tewari
 
Respondent :- State Of U.P.Through Secretary Avas And Others
 
Counsel for Petitioner :- Shiwa Kant Tiwari,Ravi Shanker Tiwari,Vinod Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Mahesh Chandra,Mahesh Swroop Yadav,Umesh Chandra Yadav
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for the petitioner, list this case in the month of August, 2017.

Order Date :- 29.5.2017

Pachhere/-

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