Smt. Lila Wati Devi W/O Late Ganga ... vs Chief Development Officer Unnao ...
2017 Latest Caselaw 1338 ALL

Citation : 2017 Latest Caselaw 1338 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Smt. Lila Wati Devi W/O Late Ganga ... vs Chief Development Officer Unnao ... on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5032 of 2001
 

 
Petitioner :- Smt. Lila Wati Devi W/O Late Ganga Prasad Tiwari
 
Respondent :- Chief Development Officer Unnao And 2 Ors.
 
Counsel for Petitioner :- Anil Ku.Pandey,Udai Bhan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

The cases of Sri Udai Bhan pandey are adjourned till 31.05.2017 as he is on sanctioned leave.

List peremptorily in next cause list.

No further adjournment shall be granted on the next date of listing.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App