Ganesh Prasad And 2 Others vs State Of U.P.Through Urban ...
2017 Latest Caselaw 1332 ALL

Citation : 2017 Latest Caselaw 1332 ALL
Judgement Date : 29 May, 2017

Allahabad High Court

Ganesh Prasad And 2 Others vs State Of U.P.Through Urban ... on 29 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2243 of 2002
 

 
Petitioner :- Ganesh Prasad And 2 Others
 
Respondent :- State Of U.P.Through Urban Development Lucknow & 5 Others
 
Counsel for Petitioner :- Arvind Kumar,Ashok Kumar Srivastava,Juned Saleem Siddiqui,Pradeep Raje
 
Counsel for Respondent :- C.S.C.,Amit Chandra,S.C.Yadav,S.K. Singh
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner Sri Ashok Kumar Srivastava has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 29.5.2017

psd

(Vivek Chaudhary,J.)

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