Devendra vs State Of U.P. And Another
2017 Latest Caselaw 1296 ALL

Citation : 2017 Latest Caselaw 1296 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Devendra vs State Of U.P. And Another on 26 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 324 of 2015
 

 
Revisionist :- Devendra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Janmed Kumar,Shashi Kant Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Learned counsel for the revisionist and learned AGA for the State are present. No one is present on behalf of opposite party No.2.

According to office report dated 25.05.2017, notice issued to opposite party No.2 is not received back, as yet.

Office to submit further report.

List on 11th July, 2017.

Order Date :- 26.5.2017

atul

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