Kallu vs State Of U.P. And 2 Others
2017 Latest Caselaw 1294 ALL

Citation : 2017 Latest Caselaw 1294 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Kallu vs State Of U.P. And 2 Others on 26 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 1601 of 2014
 

 
Revisionist :- Kallu
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Sanjeev Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,A.K. Sinha,Ajay Kumar Pandey,Ankit Kumar Rai,Sudhir Dixit
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Learned counsel for the revisionist and learned AGA for the State are present. No one is present on behalf of opposite parties.

Sri Ankit Kumar Rai, learned counsel for the opposite parties has sent illness slip.

List in the next cause list.

Order Date :- 26.5.2017

atul

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