Smt. Kiran vs U.P. Avas Evam Vikas Parishad And 4 ...
2017 Latest Caselaw 1293 ALL

Citation : 2017 Latest Caselaw 1293 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Smt. Kiran vs U.P. Avas Evam Vikas Parishad And 4 ... on 26 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1601 of 2004
 

 
Petitioner :- Smt. Kiran
 
Respondent :- U.P. Avas Evam Vikas Parishad And 4 Ors
 
Counsel for Petitioner :- P.S Bajpai
 
Counsel for Respondent :- R.K. Mehrotra,C.S.C.,K S Pawar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for the petitioner, list this case in the month of July, 2017.

Order Date :- 26.5.2017

Pachhere/-

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