Citation : 2017 Latest Caselaw 123 ALL
Judgement Date : 4 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- MISC. BENCH No. - 6257 of 2009 Petitioner :- Mahant Baksh Singh @ Jai Chowdhri, Respondent :- State Of U.P.,Thru.District Magistrate,Sitapur, Counsel for Petitioner :- V.K.Pandey Counsel for Respondent :- C.S.C.,R.N.Gupta Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Shri V.K. Pandey, learned counsel for the petitioner has sought adjournment on the ground of his illness.
2. List again.
Order Date :- 4.5.2017
Pachhere/-
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